Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A(4)] [Section 35A] [Entire Act] State of Jammu-Kashmir - Subsection Section 35A(4)(a) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.) (a)fails to take the step which he was required by or under this Code to take on that date, or