Himachal Pradesh High Court
Taaz Mohammad vs . Ncb on 11 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Cr.MP(M) No. 1140 of 2023 11.05.2023 Present: Mr. Harsh, Advocate, for the petitioner.
Mr. Ashwani Pathak, Sr. Advocate, with Mr. Dev Raj, Advocate, for the respondent/NCB.
Notice. Mr. Dev Raj, learned counsel, accepts notice on behalf of the respondent/NCB.
List on 01.06.2023 on which date respondent shall produce status report.
( Satyen Vaidya ) Judge 11th May, 2023 (sushma) ::: Downloaded on - 11/05/2023 21:00:01 :::CIS