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Himachal Pradesh High Court

Taaz Mohammad vs . Ncb on 11 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Taaz Mohammad Vs. NCB .

Cr.MP(M) No. 1140 of 2023 11.05.2023 Present: Mr. Harsh, Advocate, for the petitioner.

Mr. Ashwani Pathak, Sr. Advocate, with Mr. Dev Raj, Advocate, for the respondent/NCB.

Notice. Mr. Dev Raj, learned counsel, accepts notice on behalf of the respondent/NCB.

List on 01.06.2023 on which date respondent shall produce status report.

( Satyen Vaidya ) Judge 11th May, 2023 (sushma) ::: Downloaded on - 11/05/2023 21:00:01 :::CIS