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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(6) in Arni University (Establishment and Regulation) Act, 2009

(6)[ The Board of Management of the University shall be independent of the Sponsoring Body with full autonomy to perform its academic and administrative functions.] [Sub-section (6) inserted vide Act No. 17 of 2012.]