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Central Information Commission

Mrshraddha Ambike vs Bharat Sanchar Nigam Limited on 1 October, 2015

                       CENTRAL INFORMATION COMMISSION
                          Club Building (Near Post Office)
                        Old JNU Campus, New Delhi - 110067
                               Tel: +91-11-26101592

                                                          File No. CIC/BS/A/2014/002346/8732
                                                                             01 October 2015
Relevant Facts emerging from the Appeal:

Appellant                              :     Smt. Shraddha Ambika
                                             R/o - 15 Adhyatma Bhavan,
                                             806 A Bhandarkar Road,
                                             Pune - 411004

Respondent                             :     CPIO / Sr. General Manager (Admn & OP)
                                             BSNL
                                             O/o the Principal General Manager Telecom,
                                             Sanchar Bhavan, Satara Road, Pune - 411009

                                             CPIO / Dy. General Manager(CFA-I)
                                             BSNL
                                             O/o GMT,
                                             Satara - 415002

RTI application filed on               :     26/11/2013
PIO replied on                         :     23/12/2013
First appeal filed on                  :     18/01/2014
First Appellate Authority order        :     18/02/2014
Second Appeal dated                    :     07/10/2014

Information sought

:

The appellant wants the present address and official address with landline and mobile phone numbers and also permanent address with contact details of
(i) Mr. Rijendra Sahay Son of Dr. Triveni Sahay Saxena AGM Pune Telecom Bajirao Road Pune.
(ii) Mr. Shivkumar Brijbahadur Gupta, Inspector Kharadavadi Pimpri Telephone Bhavan.

Grounds for the Second Appeal:

The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing:
The following were present Appellant: Smt. Shraddha Ambika through VC Respondent: Mr. A A Kulkarni CPIO's representative Sitara & Mr. V K Katkar CPIO's representative Pune through VC The appellant stated that she wants the address of the Human Resource Department Corporate Office BSNL Delhi. The CPIO's representative Pune stated that he will supply the information.
Page 1 of 2
Decision notice:
As stated by the CPIO he should provide the address of HRD Department Corporate Office, BSNL Delhi forthwith.
The appeal is disposed of accordingly.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2