Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Himachal Pradesh - Subsection

Section 56(5)(b) in Himachal Pradesh Co-Operative Societies Rules, 1971

(b)If in the event of a conviction for an offence, he is sentenced to a term of imprisonment exceeding forty eight hours.