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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(3) in The Employees' Provident Funds Scheme, 1952

(3)The aggregate amount of interest credited to the accounts of the members shall be debited to [Interest Account] [Substituted for the words "Interest Suspense Account" by Notification No. G.S.R. 60(E) dated 1.2.2013 (w.e.f. 2.9.1952)].