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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(6)(e) in Purba Medinipur University Act, 2017

(e)has been proved to be guilty of criminal breach of trust or criminal negligence or Foss financial irregularity or impropriety or gross negligence of duty: or