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State of Uttar Pradesh - Section

Section 577 in Rules under the United Provinces Excise Act, 1910

577. Period of licences.

- The licence shall ordinarily be granted for a period of one year commencing from the first day of the October to 30th day of September following :Provided that the licence granted on date subsequent to the 1st day of October shall be granted only for the period from such date to the 30th day of September following (both days inclusive).