Section 3(8)(b) in The General Grading and Marking Rules, 1988

[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(8)(b) in The General Grading and Marking Rules, 1988

(b)that during the operation of the certificate, the authorised packer shall, at all reasonable times, give access to the premises named therein to any person duly authorised by the Agricultural Marketing Adviser and shall provide him facilities for ascertaining the marking is correctly performed;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(8)(b) in The General Grading and Marking Rules, 1988