Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in THE REGISTRATION OF BIRTHS AND DEATHS (AMENDMENT) ACT, 2023 17.insertion of new section 25A After section 25 of the principal Act, the following section shall be inserted, namely:––
