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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(2)(c) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(c)the winding up of the committee/sub-committee by the Board under rule 12 and the maximum number of members thereof, the quorum of such committee/sub-committee and the matter in which they shall transact their business;