Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 10 ... vs M/S. Concentrix Services(I) Pvt. Ltd. on 28 October, 2020
Bench: Uday Umesh Lalit, Vineet Saran, S. Ravindra Bhat
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ITEM NO.6 COURT NO.4 SECTION IX
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.13188/2020
(Arising out of impugned final judgment and order dated 04-09-2019
in ITA No.867/2017 passed by the High Court Of Judicature At
Bombay)
PRINCIPAL COMMISSIONER OF INCOME TAX 10 MUMBAI Petitioner(s)
VERSUS
M/s. CONCENTRIX SERVICES(I) PVT. LTD. Respondent(s)
(IA No.70538/2020 – FOR CONDONATION OF DELAY IN FILING; and, IA
No.70539/2020 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
Diary No.8171/2020 (IX)
(FOR ADMISSION and I.R.; IA No.63711/2020 – FOR CONDONATION OF
DELAY IN FILING; and, IA No.63713/2020 – FOR EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 28-10-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Balbir Singh, ASG
Mr. Ashok Panigrahi, Adv.
Mr. D.L. Chidananda, Adv.
Mr. Vinay Ratnakar, Adv.
Mr. Nawab, Adv.
Ms. Anil Katiyar, AOR
Mr. Aman Lekhi, ASG
Mr. K. Radhakrishna, Sr. Adv.
Mr. Zoheb Hossain, Adv.
Mr. D.L. Chidananda, Adv.
Signature Not Verified
Ms. Anil Katiyar, AOR
Digitally signed by Dr.
Mukesh Nasa
Date: 2020.10.30
For Respondent(s)
13:22:46 IST
Reason: Mr. Jehangir D. Mistri, Sr. Adv.
Ms. Vanita Bhargava, AOR
Mr. Ajay Bhargava, Adv.
Ms. Shweta Kabra, Adv.
M/s. Khaitan & Co., AOR
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UPON hearing the counsel the Court made the following
O R D E R
These Special Leave Petitions are dismissed on the ground of delay.
(MUKESH NASA) (BEENA JOLLY) COURT MASTER BRANCH OFFICER