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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax 10 ... vs M/S. Concentrix Services(I) Pvt. Ltd. on 28 October, 2020

Bench: Uday Umesh Lalit, Vineet Saran, S. Ravindra Bhat

                                                                                       1

      ITEM NO.6                             COURT NO.4            SECTION IX
                                (HEARING THROUGH VIDEO CONFERENCING)

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

      SPECIAL LEAVE PETITION (CIVIL) Diary No.13188/2020

      (Arising out of impugned final judgment and order dated 04-09-2019
      in ITA No.867/2017 passed by the High Court Of Judicature At
      Bombay)

      PRINCIPAL COMMISSIONER OF INCOME TAX 10 MUMBAI                   Petitioner(s)

                                                  VERSUS

      M/s. CONCENTRIX SERVICES(I) PVT. LTD.                            Respondent(s)

      (IA No.70538/2020 – FOR CONDONATION OF DELAY IN FILING; and, IA
      No.70539/2020 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
      JUDGMENT)

      WITH
      Diary No.8171/2020 (IX)
      (FOR ADMISSION and I.R.; IA No.63711/2020 – FOR CONDONATION OF
      DELAY IN FILING; and, IA No.63713/2020 – FOR EXEMPTION FROM FILING
      C/C OF THE IMPUGNED JUDGMENT)

      Date : 28-10-2020 This petition was called on for hearing today.

      CORAM :
                          HON'BLE MR. JUSTICE UDAY UMESH LALIT
                          HON'BLE MR. JUSTICE VINEET SARAN
                          HON'BLE MR. JUSTICE S. RAVINDRA BHAT

      For Petitioner(s)             Mr.   Balbir Singh, ASG
                                    Mr.   Ashok Panigrahi, Adv.
                                    Mr.   D.L. Chidananda, Adv.
                                    Mr.   Vinay Ratnakar, Adv.
                                    Mr.   Nawab, Adv.
                                    Ms.   Anil Katiyar, AOR

                                    Mr.   Aman Lekhi, ASG
                                    Mr.   K. Radhakrishna, Sr. Adv.
                                    Mr.   Zoheb Hossain, Adv.
                                    Mr.   D.L. Chidananda, Adv.
Signature Not Verified
                                    Ms.   Anil Katiyar, AOR
Digitally signed by Dr.
Mukesh Nasa
Date: 2020.10.30

      For Respondent(s)
13:22:46 IST
Reason:                             Mr. Jehangir D. Mistri, Sr. Adv.
                                    Ms. Vanita Bhargava, AOR
                                    Mr. Ajay Bhargava, Adv.
                                    Ms. Shweta Kabra, Adv.
                                    M/s. Khaitan & Co., AOR
                                                                 2



         UPON hearing the counsel the Court made the following
                            O R D E R

These Special Leave Petitions are dismissed on the ground of delay.

(MUKESH NASA) (BEENA JOLLY) COURT MASTER BRANCH OFFICER