Section 2(1)(b) in Guidelines For International Collaboration Research Projectsinvolving Transfer Or Exchange Of Biological Resources Or Information Relating Thereto Between Institutionsincluding Government Sponsored Institutions And Such Institutions In Other Countries

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

International Treaty - Subsection

Section 2(1)(b) in Guidelines For International Collaboration Research Projectsinvolving Transfer Or Exchange Of Biological Resources Or Information Relating Thereto Between Institutionsincluding Government Sponsored Institutions And Such Institutions In Other Countries

(b)details of biological resources occurring in India and knowledge associated thereto, intended to be exchanged or transferred under the project, such as biological name, quantity, purpose, source, place of collection and such other activities;

Legal Document View

Unlock Advanced Research with PRISMAI

International Treaty - Subsection

Section 2(1)(b) in Guidelines For International Collaboration Research Projectsinvolving Transfer Or Exchange Of Biological Resources Or Information Relating Thereto Between Institutionsincluding Government Sponsored Institutions And Such Institutions In Other Countries