Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 16 in The Delhi Development (Betterment Charge Arbitration Rules, 1961

16. Powers of arbitrators to inspect.

- The arbitrators, may, at any stage of the proceedings, inspect any property in respect of which the betterment charge is to be determined.