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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Goa - Subsection

Section 101(a) in The Corporation of the City of Panaji (Election) Rules, 2004

(a)Name of Returning Officer or Assistant Returning Officer specified in column (2) against the ward specified in column (1) (hereinafter referred to as "against the ward");