Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in Notifications under Motor Vehicles Act and Rules 9. Control Cables fitted on motorcycles of engine capacity less than 50 cc shall comply with the requirement ofclause 4 of IS 10791 : 1983.
