Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56B(8)] [Section 56B] [Entire Act] State of Rajasthan - Subsection Section 56B(8)(ii) in The Rajasthan Agricultural Produce Markets Rules, 1963 (ii)provide real time price and trade related information relating to notified agricultural produces through its trading terminal and web site;