Section 16 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018
16. Notice of Commencement and cessation of work.
- Every proprietor or manager of a licensed plant shall give at least fifteen days' notice in writing to the Collector of the date on which he proposes to commence the work of the plant and at least one month's notice before he desires to cease the work of it.
