Section 15(1)(vi) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(vi)the dangerous cargoes in the container are those for which acceptance has been officially obtained with the shipment in question; and

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