Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(v) in The Rajasthan Boiler Attendants' Rules, 1954

(v)the purpose of super-heaters economisers, feed heaters, feed filters, force and induced draft appliances and mechanical stokers.