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State of Meghalaya - Section

Section 29 in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

29. Location and custody of the Association Fund.

- All moneys pertaining the Association Fund shall be caused to be held in the Meghalaya Co-operative Apes Bank Ltd., Tura Branch or in such other Bank as may be decided upon by the Managing Committee and the account shall be operated by the Secretary of the Association.