Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4) in Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004

(4)The initial security deposit payable at the time of releasing the supply shall be at flat rates mentioned in clause 5 herein.