Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(6) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012 (6)To prosecute the Nurserymen, if found engaged in unauthorized sale and propagation of plant material.
