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NCT Delhi - Section

Section 53 in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

53.

These rules shall supersede the Delhi Agricultural Produce Marketing (Regulation) (General) Rules, 1978.Form A[See Rule 15(2)]Application for licence Category A, B, C, D and ETo
The Secretary,Marketing Committee Passport Size Photo Proprietor/Partner
Sir,Passport Size Photo Proprietor/PartnerThe particulars of my business are given below:-