Allahabad High Court
State Of U.P. vs Ram Ujagar Singh & Ors. on 3 August, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- U/S 378 CR.P.C. DEFECTIVE No. - 105 of 2010 Petitioner :- State Of U.P. Respondent :- Ram Ujagar Singh & Ors. Petitioner Counsel :- Govt. Advocate Respondent Counsel :- Ambrish Kumar Pandey,Ram Janak Yadav Hon'ble Abdul Mateen,J.
Hon'ble Yogendra Kumar Sangal,J. Sri Ambrish Kumar Pandey, learned counsel for the respondents prays for and allowed four weeks time to file objection on the application moved by the State under Section 5 of Limitation Act. List thereafter.
Order Date :- 3.8.2010 Rakesh/-