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Bombay High Court

Plasma Panels vs The Union Of India And Ors on 17 March, 2021

Author: Abhay Ahuja

Bench: S.P. Deshmukh, Abhay Ahuja

                                                                              1 & 2 WP 6998-2018.doc

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CIVIL APPELLATE JURISDICTION

            W. P. NOS. 6998 OF 2018 WITH 716 OF 2019, 4922 OF 2019,
            W. P. (ST) NOS. 3202 OF 2020, 3506 OF 2020, 3886 OF 2020,
            W. P. NOS. 9675 OF 2019, 7589 OF 2019, 7960 OF 2019, 8254
            OF 2019, 12694 OF 2018, 8856 OF 2018, 11686 OF 2019,
            8518 OF 2019, 8906 OF 2018, 11545 OF 2018, 10351 OF
            2019, 14416 OF 2018, 1749 OF 2019, 14323 OF 2018, 3347
            OF 2020, 3083 OF 2020, 2883 OF 2020 WITH W. P. (ST) NO.
            29929 OF 2019, W. P. NOS. 3222 OF 2020, 848 OF 2021, 3220
            OF 2020 WITH W. P. (ST) NO. 29943 OF 2019, W. P. NOS. 3080
            OF 2020, 3172 OF 2020 WITH W. P. (ST) NO. 29984 OF 2019
            WITH W. P. NOS. 2937 OF 2020, 2872 OF 2020, 847 OF 2021
            AND W. P. NO. 3082 OF 2020

                           ORDINARY ORIGINAL CIVIL JURISDICTION

            W. P. NOS. 582 OF 2019 WITH 326 OF 2020, 661 OF 2020, 395
            OF 2019, 2797 OF 2019, 1136 OF 2019, 1189 OF 2019, 1326
            OF 2019 WITH W. P. (L) NO. 5536 OF 2020, 1691 OF 2019,
            3354 OF 2019, 2284 OF 2019, 3036 OF 2019, 2512 OF 2019,
            2217 OF 2019, 2725 OF 2019, 2303 OF 2019, 2845 OF 2019,
            3102 OF 2019, 3235 OF 2019, 3437 OF 2019, 31 OF 2020,
            3365 OF 2019, 3608 OF 2019, 3610 OF 2019, 3605 OF 2019
            AND 490 OF 2019
__________________________________________________________________________

Office Notes    Office Memoranda of
Coram, Appearances, Court's orders        Court's or Judge's orders
or directions and Registrar's orders
________________________________________________________________

Mr. Prakash Shah a/w Jas Sanghavi i/by PDS Legal, Advocate, for the
Petitioner in W. P No. 6998 of 2018, W. P. No. 8856 of 2018, W. P. No.
11545 of 2019 and W. P. No. 8518 of 2019

Mr. Bharat Raichandani a/w Rishabha Jain i/by UBR Legal, Advocate, for
the Petitioner in W. P. No. 2217 of 2019, W. P. No. 31 of 2020, W. P. No.
11686 of 2019 and W. P. No. 2725 of 2019

Ishan Patkar a/w Riya Jain and Yash Dhond i/by Jindagi Shah, Advocate,
for the Petitioner in W. P. No. 12694 of 2018, W. P. No. 14323 of 2018, W.
P. No. 14416 of 2018, W. P. No. 582 of 2019, W. P. No. 1136 of 2019, W. P.

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 No. 8254 of 2019, W. P. No. 9675 of 2019, W. P. No. 490 of 2019, W. P.
No. 1749 of 2019, W. P. No. 3354 of 2019, W. P. No. 4922 of 2019, W. P.
No. 4997 of 2019, W. P. No. 582 of 2019 and W. P. No. 2797 of 2019

Mr. Vinay Kanodia i/by Abhishek Prabhu, Advocate, for the Petitioner in
W. P. No. 3437 of 2019

Mr. Deepak Bapat a/w Sonali Bapat, Advocate, for the Petitioner in W. P.
(ST) No. 3202 of 2020 and W. P. No. 3347 of 2021

Mr. Deepak Bapat a/w Sanjay Apte and Sonali Bapat, Advocate, for the
Petitioner in W. P. No. 661 of 2020

Mr. Sriram Sridharan, Advocate, for the Petitioner in W. P. No. 8856 of
2018, W. P. No. 2284 of 2019, W. P. No. 3036 of 2019, W. P. No. 11545 of
2018 and W. P. No. 7960 of 2019

Mr. Phibin Thomas i/by Ms. Deepa Ahuja, Advocate, for the Petitioner in
W. P. No.10351 of 2019

Mr. Jitendra Motwani a/w Chirag Shetty i/by Economic Law Practice,
Advocate, for the Petitioner in W. P. No. 1326 of 2019 and W. P. No.
3235 of 2019

Mr. Pradeep S Jetly, Senior Advocate a/w J.B.Mishra, for the Respondent
in W. P. No. 6998 of 2018 (AS), W. P. No. 885 of 2018 (AS), W. P. No. 582
of 2019(OS), W. P. No. 716 of 2019(AS), W. P. No. 1136 of 2019(OS), W.
P. No. 1326 of 2019(OS), W. P. No. 2284 of 2019(OS), W. P. No. 3036 of
2019(OS), W. P. No. 3235 of 2019(OS), W. P. No. 8254 of 2019(AS), W. P.
No. 490 of 2019 (OS), W. P. No. 1749-2019(AS), W. P. No. 2217 of
2019(OS), W. P. No. 2512 of 2019(OS), W. P. No. 2797 of 2019(OS), W.
P. No. 3102 of 2019(OS), W. P. No. 4922 of 2019(AS), W. P. No. 31 of
2020(OS), W. P. No. 2845 of 2019(OS) and W. P. No.11686 of 2019(AS)

Mr. V.A.Sonpal, Special Counsel a/w Himanshu Takke, AGP, for the State
in W. P. No.11189 of 2019

Mr. Vijay Kantharia a/w Ram Ochani, Advocate, for the Respondent in
W. P. No. 8518 of 2019, W. P. No. 7960 of 2019, W. P. No. 2725 of 2019,
W. P. No. 1691 of 2019 and W. P. No. 3365 of 2019

Mr. Karan Adik a/w Ram Ochani and Maya Majumdar, Advocate, for the
Respondent in W. P. No. 7589 of 2019 and W. P. No. 9675 of 2019


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 Mr. Sham Walve a/w Ruju Thakker, Advocate, for the Respondent in
W. P. No. 14323-2018

Mr. Swapni Bangur a/w Ruju Thakker, Advocate, for the Respondent in
W. P.(L) No. 29950 of 2019, W. P. (L) No. 29918 of 2019, W. P. (L).No.
29984 of 2019, W. P. (L) No. 29917 of 2019, W. P. (L) No. 29942 of
2019, W. P. (L) No. 29942 of 2019, W. P. (L) No. 29945 of 2019, W. P.
(L). No. 29943 of 2019, W. P.(L) No. 29990 of 2019 and W. P. (L) No.
29991 of 2019.

Mr. Parag A Vyas a/w Karuna Yadav, Advocate, for Union of India in
W. P. No. 8856 of 2018

 Ms. Maya Majumdar, Advocate, for the Respondent in W. P. No. 395 of
 2019

 Ms. P.H.Kantharia, G. P., for the State in W.P. No. 3365 of 2019 and W.
 P. No. 3608 of 2019

 Ms. Shruti Vyas and Ms. Neha Bhide, B-Panel Counsels for State in W.
 P. No. 6998 of 2018

  Mrs. Jyoti Chavan, AGP, for the State in W. P. No. 1326 of 2019, W. P.
  No. 2284 of 2019, W. P. No. 3608 of 2019, W. P. No. 395 of 2019, W. P.
  No. 3036 of 2019, W. P. No. 2303 of 2019 and W. P. No. 3437 of 2019

  Mr. Himanshu Takke, AGP, for the State in W. P. No. 5821 of 2019, W.
  P. No. 3610 of 2019, W. P. No. 490 of 2019, W. P. No. 2797 of 2019,
  W. P. No.1189 of 2019, W. P. No. 2725 of 2019, W. P. No. 3102 of
  2019 and W. P. No. 31 of 2020

  Mr. Hemant Haryan, AGP, for the State in W. P. No. 3354 of 2019

   Mr. R.J.Mane, AGP, for the state in W. P. No. 3610 of 2019 and W. P.
   No. 3605 of 2019

  Mr. S.B.Gore, AGP, for the State in W. P. No. 2303 of 2019, W. P. No.
  2512 of 2019, W. P. No. 2797 of 2019 and W. P. No. 3354 of 2019

  Mr. Hemant Haryan, AGP, for the State in W. P. No. 3354 of 2019

   Mr. Vijay Kantharia a/w Dhananjay Deshmukh, Advocate, for the
   Respondent in W. P. No. 10351 of 2019

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 Mr. Anjani Kumar Singh, Advocate, for the Respondent in W. P. No.
1749 of 2019, W. P. No. 14328 of 2018 and W. P. No. 12694 of 2018

Mr. Devesh Tripathi, Advocate, for the Respondent in W. P. No. 31 of
2020

                                  CORAM : SUNIL P. DESHMUKH &
                                          ABHAY AHUJA, JJ.

DATE : 17.03.2021 P. C. . Stand over to 06.05.2021.

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