Section 55(2) in Karnataka Janapada Vishwavidyalaya Act, 2011
(2)The Board shall consist of,-(i)the Vice-Chancellor-ex-officio Chairman;(ii)a member nominated by the Academic Council;(iii)a member nominated by the Syndicate;(iv)three administrative experts;(v)an expert nominated by the Vice-Chancellor;(vi)the Registrar;
