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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(4)(b) in The Ajmer Tenancy and Land Records Act, 1950

(b)between persons who are not landlords, or tenants of the same landlord, or who do not stand to one another in the relation of landlord are tenant.