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Supreme Court - Daily Orders

Dastagirsab vs Sharanappa @ Shivasharanappa(D)By ... on 28 November, 2018

     ITEM NO.4                            REGISTRAR COURT. 1                        SECTION IV-A

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

                                           Civil Appeal      No(s).    5340/2017

     DASTAGIRSAB                                                                Appellant(s)

                                                        VERSUS

     SHARANAPPA @ SHIVASHARANAPPA(D)BY LRS.                         & ORS.      Respondent(s)


     Date : 28-11-2018 This appeal was called on for hearing today.


     For Appellant(s)
                                          Mr Priyank Jain, Adv.
                                          Mr Sandeep Mehta, Adv.
                                          Mr Tarun Thakur, Adv.
                                          Mr. S. N. Bhat, AOR

     For Respondent(s)
                                          Mr. Rajesh Mahale, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on respondent nos. 1/1 to 1/3 and 2 to 6 but none has entered appearance.

Respondent no.7 is duly represented. Statement of case has not been filed and time has expired.

Registry to process the matter for listing before the Hon'ble Court as per rules.

ANIL LAXMAN PANSARE Signature Not Verified Registrar Digitally signed by VINOD KUMAR TIWARI Date: 2018.12.01 12:41:57 IST Reason: