Supreme Court - Daily Orders
Dastagirsab vs Sharanappa @ Shivasharanappa(D)By ... on 28 November, 2018
ITEM NO.4 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Civil Appeal No(s). 5340/2017
DASTAGIRSAB Appellant(s)
VERSUS
SHARANAPPA @ SHIVASHARANAPPA(D)BY LRS. & ORS. Respondent(s)
Date : 28-11-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr Priyank Jain, Adv.
Mr Sandeep Mehta, Adv.
Mr Tarun Thakur, Adv.
Mr. S. N. Bhat, AOR
For Respondent(s)
Mr. Rajesh Mahale, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent nos. 1/1 to 1/3 and 2 to 6 but none has entered appearance.
Respondent no.7 is duly represented. Statement of case has not been filed and time has expired.
Registry to process the matter for listing before the Hon'ble Court as per rules.
ANIL LAXMAN PANSARE Signature Not Verified Registrar Digitally signed by VINOD KUMAR TIWARI Date: 2018.12.01 12:41:57 IST Reason: