Section 2 in Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008
2. Definition.
- In these rules, unless the context otherwise requires(i)'Act' means the National Rural Employment Guarantee Act, 2005.(ii)'Fund' means the Andhra Pradesh State Employment Guarantee Fund.(iii)'NREGS' means National Rural Employment Guarantee Scheme.(iv)'Secretary' means Secretary of the Management Committee of the Fund.
