Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(22) in The Alipurduar University Act, 2018 (22)"registered graduate" means a graduate registered in the University on making application in the prescribed form and on payment of a fee and in such manner as may he provided by the Statutes:
