Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 5 in Arunachal Pradesh Heritage Act, 2015 5. Appointment of officers and staff of the Authority. - The Authority shall be provided with such officers and staff by the State Government to assist it in the preparation and implementation of heritage conservation plans.
