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State of Rajasthan - Section

Section 23 in Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975

23. Repeal and Savings.

(1)The Rajasthan Private Electric Supply Undertaking (Acquisition) Ordinance, 1975 (Ordinance No. 7 of 1975) is hereby repealed.
(2)Notwithstanding such repeal, any action taken or purported to have been taken or anything done or purported to have been done including taking over possession of property of the undertakings under the said Ordinance shall be deemed to have been taken or done under the corresponding provisions of this Act by or on behalf of the Government or the Board.