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State of West Bengal - Section

Section 88B in The West Bengal Motor Vehicles Rules, 1989

88B. [ Powers of the State Government to fix the colour scheme for different types of passenger transport vehicles. [Rule 88B inserted vide Notification No. 2044-WT/3M-18/2005 dated 26.4.2005 (w.e.f. 27.4.2005).]

- The State Government may, by notification in the Official Gazette, fix the colour scheme and direct the State Transport Authority or the Regional Transport Authority, as the case may be, to maintain the colour scheme for different types of passenger transport vehicles including the Stage Carriage and the Contract Carriage, plying with the permit issued by the respective authorities. Such colour scheme, as may be notified, shall be one of the conditions of the permits of such vehicles.]