Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(d) in Punjab Fiscal Responsibility and Budget Management Act, 2003

(d)the special reports along with the budget, indicating the details of number of employees in Government, public sector and Government aided institutions and salaries of such employees.]