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[Cites 0, Cited by 0] [Section 70A(1)] [Section 70A] [Entire Act]

State of Tamilnadu - Subsection

Section 70A(1)(c) in Tamil Nadu Panchayats (Elections) Rules, 1995

(c)the senior member of Panchayat Union Council or the District Panchayat, as the case may be, nominated by the respective Returning Officers, shall make and subscribe an oath or affirmation before such Returning Officers; and