Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Jammu-Kashmir - Section Section 40 in Jammu and Kashmir Panchayati Raj Act, 1989 40. [ Election of Sarpanches of Halqa Panchayats. [Inserted by Act No. 4 of 2018, dated 17.7.2018.] - Sarpanches of Halqa Panchayats shall be elected by electorate of the Halqa Panchayat.]
