Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2)(xii) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(xii)It shall not ordinarily raise a matter in which the interest of a particular individual is involved;