Supreme Court - Daily Orders
Sanjeev Kumar Gautam vs Union Of India on 4 May, 2018
Bench: Abhay Manohar Sapre, A.M. Khanwilkar
ITEM NO.45 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9638/2012
(Arising out of impugned final judgment and order dated 07-02-2012
in WPC No. 414/2012 passed by the High Court of Delhi at New Delhi)
SANJEEV KUMAR GAUTAM Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
W.P.(C) No.297/2012 (X)
Date : 04-05-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s)
Ms.Anitha Shenoy, AOR
Mr.R.C.Kaushik, AOR
For Respondent(s)
Ms.Pinky Anand, ASG
Mr.K.Radhakrishnan, Sr.Adv.
Ms.Sunita Rani Singh, Adv.
Mr.Balendu Shekhar, Adv.
Mr.Aumit Teterwal, Adv.
Mr.B.K.Prasad, Adv.
Mr.Mohinder Jit Singh, Adv.
Mr.Prang Naomai, Adv.
Ms.Slomita Rai, Adv.
Mr.Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused letter dated 02.05.2018.
Signature Not Verified Digitally signed by As prayed, list the matter after summer vacations. ASHOK RAJ SINGH Date: 2018.05.05 12:12:52 IST Reason: (Ashok Raj Singh) (Tapan Kumar Chakraborty) Court Master Branch Officer