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Supreme Court - Daily Orders

Sanjeev Kumar Gautam vs Union Of India on 4 May, 2018

Bench: Abhay Manohar Sapre, A.M. Khanwilkar

     ITEM NO.45                         COURT NO.12                SECTION XIV
                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 9638/2012
     (Arising out of impugned final judgment and order dated 07-02-2012
     in WPC No. 414/2012 passed by the High Court of Delhi at New Delhi)

     SANJEEV KUMAR GAUTAM                                          Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                         Respondent(s)

     WITH

     W.P.(C) No.297/2012 (X)

     Date : 04-05-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Petitioner(s)
                                   Ms.Anitha Shenoy, AOR

                                   Mr.R.C.Kaushik, AOR

     For Respondent(s)
                                   Ms.Pinky Anand, ASG
                                   Mr.K.Radhakrishnan, Sr.Adv.
                                   Ms.Sunita Rani Singh, Adv.
                                   Mr.Balendu Shekhar, Adv.
                                   Mr.Aumit Teterwal, Adv.
                                   Mr.B.K.Prasad, Adv.

                                   Mr.Mohinder Jit Singh, Adv.
                                   Mr.Prang Naomai, Adv.
                                   Ms.Slomita Rai, Adv.

                                   Mr.Arvind Kumar Sharma, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Perused letter dated 02.05.2018.

Signature Not Verified

Digitally signed by      As prayed, list the matter after summer vacations.
ASHOK RAJ SINGH
Date: 2018.05.05
12:12:52 IST
Reason:




                         (Ashok Raj Singh)         (Tapan Kumar Chakraborty)
                          Court Master                   Branch Officer