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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)Selection Committee constituted in accordance with the provisions of sub-section (1) of section 58, for selection to the post of Associate Professor/Reader, Assistant Professor, Lecturers and their equivalent posts shall consist of the following members, viz.:-
(i)The Vice-Chancellor;
(ii)One Director of the University by rotation;
(iii)Member of the Executive Council representing Indian Council of Agriculture Research;
(iv)One Dean of University by rotation;
(v)Three outside Experts to be nominated by the Vice-Chancellor out of the panel of six names of persons recommended by the Academic Council who have special knowledge of the subject for which the academic staff member is selected.