Calcutta High Court (Appellete Side)
M/S. Skipper Electricals(India) Ltd. & ... vs The Union Of India And Others on 1 July, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Sl. 90 01.07.2013
.
S.d. W.P. No. 13373(W) of 2012 M/s. Skipper Electricals(India) Ltd. & Anr.
-versus-
The Union of India and others.
Since the petitioners are not represented and no meaningful steps appear to have been taken in the matter for nearly a year, WP No. 13373(W) of 2012 is dismissed for default.
There is no order subsisting on the petition.
There will be no order as to costs.
(Sanjib Banerjee, J.)