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State of Maharashtra - Section

Section 5 in The Maharashtra Borstal Schools Rules, 1965

5. Duties of Principal.

- The Principal shall,-
(a)exercise close and constant personal supervision;
(b)daily visit and inspect the school premises where inmates work or live;
(c)give special attention to every inmate who is a hospital patient;
(d)at least once a fortnight, visit the school during the night and satisfy himself that everything is in order;
(e)carry out all the duties specifically imposed upon him under these Rules.