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[Cites 1, Cited by 22]

Himachal Pradesh High Court

Dr. Sukhinder Baidwan And Others vs . State Of H.P. & on 24 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Dr. Sukhinder Baidwan and Others Vs. State of H.P. & Others a/w connected matters.

CWP No. 2080 of 2019 a/w CWP Nos. 38, 220, 530, 4944 of 2020, CWPOA No.6521 .

of 2020 CWP Nos. 6340, 6389, 7435, 7714 of 2021, 1922, 2181, 2620, 4499, 3900, 7522, 8028 & 8670 of 2022.

CWP No. 2080 of 2019 24.04.2023 Present: Mr. C.N. Singh, Advocate, for the petitioners.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

Mr. Vikrant Thakur, Advocate, for respondent No.6.

Mr. Sunil Mohan Goel, Advocate, for respondent No.7.

Mr. Tara Singh Chauhan, Advocate, for respondent Nos. 8 to 17.

CWP No.38 of 2020

Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioners.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

CWP No.220 of 2020

Mr. C.N. Singh, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

Mr. Parav Sharma, Advocate, for respondent No.7.

CWP No.530 of 2020

Mr. Parav Sharma, Advocate, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

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Mr. C.N. Singh, Advocate, for the petitioner.

.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

CWPOA No.6521 of 2020

Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Vikrant Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

Thakur, Advocate, for respondent No.2.

CWP Nos.6340 & 6389 of 2021 Mr. C. N. Singh, Advocate, for the petitioner(s).

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

CWP No. 7435 of 2021

Mr. C.N. Singh, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

Mr. Lovneeesh Kanwar, Senior Advocate with Mr. Tek Chand, Advocate, for the newly added respondents.

CWP No. 7714 of 2021

Mr. C.N. Singh, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

Mr. Bodh Raj Thakur, Advocates, for respondent No.5.

CWP No. 1922 of 2022

Mr. C.N. Singh, Advocate, for the petitioner.

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Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms .

Priyanka Chauhan, Dy. A.G., for respondents-State.

CWP No.2181 of 2022

Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioners.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

CWP No.2620 of 2022

Mr. C.N. Singh, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

CWP No.3900 of 2022

Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

CWP Nos.4499, 7522, 8028 & 8670 of 2022 Mr. C. N. Singh, Advocate, for the petitioner(s).

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria and Ms Priyanka Chauhan, Dy. A.G., for respondents-State.

List on 15.05.2023, when the learned counsel for the parties will apprise the Court regarding the outcome of the SLP, that is stated to be pending before the Hon'ble Supreme Court.

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Pleadings be completed in the meanwhile.

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(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge 24th April, 2023 (Sanjeev) ::: Downloaded on - 25/04/2023 20:38:29 :::CIS