Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 244] [Entire Act] State of Jammu-Kashmir - Subsection Section 244(2) in Jammu and Kashmir Municipal Corporation Act, 2000 (2)Every such notice shall be accompanied by such documents and plans as may be so prescribed.
