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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in Homoeopathy Central Council (Minimum Standards Requirement of Homoeopathic Colleges and attached Hospitals) Regulations 2013

(1)College Council: Every medical College or Medical Institution shall have a College Council comprising of the Head of Departments as members and Principal or Director as Chairperson.