Section 31(1)(a) in Delhi Sales Tax Act, 1975

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(1)(a) in Delhi Sales Tax Act, 1975

(a)in case the amount of tax so paid by the dealer exceeds his liability to pay any amount under this Act, the adjustment shall be made to the extent of such liability and the balance shall be refunded to the dealer; and

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NCT Delhi - Subsection

Section 31(1)(a) in Delhi Sales Tax Act, 1975