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[Cites 0, Cited by 0] [Section 503] [Entire Act]

State of Punjab - Subsection

Section 503(1) in The Punjab Municipal Act, 1999

(1)No exhibition of pictures or other optical effects by means of a cinematograph or other similar apparatus for the performance of which inflammable films are used, and no public dramatic or circus performance or pantomime, shall be given in any municipal area elsewhere than in premises for which a licence has been granted by the Municipality.