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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(l) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(l)to borrow with the approval of the Government, on the security of the property of the University, money for the purposes of the University;