Delhi High Court - Orders
Hemani Malhotra vs High Court Of Delhi on 9 February, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~6 (SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4075/2023
HEMANI MALHOTRA ..... Petitioner
Through: Dr.Aman Hingorani, Senior
Advocate with Mr. Himanshu
Yadav & Ms.Vasundhara N.,
Advocates
Versus
HIGH COURT OF DELHI ..... Respondent
Through: Mr.Gautam Narayan, Ms.Asmita
Singh, Mr.Harshit Goel, Advocates
for Respondent No.1.
Mr.Nidhesh Gutpa, Senior
Advocate with Ms. Pallavi Singh,
Advocate for Respondent Nos.2 to
5
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 09.02.2024 At joint request, renotify on 05.04.2024.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J FEBRUARY 9, 2024/rk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/02/2024 at 23:01:13