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Delhi High Court - Orders

Hemani Malhotra vs High Court Of Delhi on 9 February, 2024

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                                     $~6 (SB)
                                     *          IN THE HIGH COURT OF DELHI AT NEW DELHI
                                     +          W.P.(C) 4075/2023
                                                HEMANI MALHOTRA                                                             ..... Petitioner
                                                                                   Through:                Dr.Aman Hingorani, Senior
                                                                                                           Advocate with Mr. Himanshu
                                                                                                           Yadav & Ms.Vasundhara N.,
                                                                                                           Advocates

                                                                                   Versus

                                                HIGH COURT OF DELHI                                                         ..... Respondent
                                                                                   Through:                Mr.Gautam Narayan, Ms.Asmita
                                                                                                           Singh, Mr.Harshit Goel, Advocates
                                                                                                           for Respondent No.1.
                                                                                                           Mr.Nidhesh      Gutpa,     Senior
                                                                                                           Advocate with Ms. Pallavi Singh,
                                                                                                           Advocate for Respondent Nos.2 to
                                                                                                           5

                                                CORAM:
                                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                           ORDER

% 09.02.2024 At joint request, renotify on 05.04.2024.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J FEBRUARY 9, 2024/rk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/02/2024 at 23:01:13