Bombay High Court
Vinayak Marotrao Mahajan vs Scheduled Tribe Caste Certificate ... on 6 October, 2022
Author: G. A. Sanap
Bench: S.B. Shukre, G. A. Sanap
1 2.wp.5164.2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 5164 OF 2022
Vinayak Marotrao Mahajan -.Vs.- Scheduled Tribe Caste Certificate Scrutiny
Committee and ors.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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Mr K. R. Bhise, Adv. h/f. Mr A. A. Dhawas, Advocate for the petitioner
Mr A. M. Deshpande, I/c. GP for respondent Nos. 1 and 3
CORAM : SUNIL B. SHUKRE AND
G. A. SANAP, JJ.
DATED : 06.10.2022 Heard.
2] Issue notice to the respondents, returnable after four weeks.
3] Learned I/c. Government Pleader waives service of notice for respondent Nos. 1 & 3/state.
4] Call for record and proceedings.
(G. A. SANAP, J.) (SUNIL B. SHUKRE, J.) Namrata Signed By:NAMRATA YOGESH DHARKAR P. A. High Court Nagpur Signing Date:06.10.2022 14:52